VIVEK KUMAR SINGH

31,267 recorded High Court judgment(s) · 2017–2026

Courts

Allahabad High Court

31267

Allowed/Partly Allowed on merits	26062
Disposed off/Decided on merits	2440
Dismiss other than merit(DD/Non Prosec./Abated)	1289
Dismissed on merits	1250
(unspecified)	195
DISMISSED AS INFRUCTUOUS	14
DISMISSED AS WITHDRAWN	12
DISMISSED AS NOT PRESSED	3

ARUN KUMAR SINHA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
FIROZ v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-13)
ASHISH v. STATE OF U.P. — Allahabad High Court (2026-05-13)
SURAJ HARIJAN v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-13)
MAISER@ MAHSAR AND ANOTEHR v. State of UP AND ANOTHER — Allahabad High Court (2026-05-11)
SARTHAK KAUSHIK AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-11)
NAND KISHORE v. BENI SINGH AND OTHERS — Allahabad High Court (2026-05-11)
NAFIS AND 2 OTHERS v. State of UP AND ANOTHER — Allahabad High Court (2026-05-11)
KAPIL UPADHYAY v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-06)
DINESH KUMAR v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-06)