LexVIVEK KUMAR SINGH
3,491 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 3491 |
Disposal nature
| DISPOSED OF | 2289 |
| ORDERED | 368 |
| DISMISSED | 322 |
| WITHDRAWN DISMISSED | 158 |
| CLOSED | 101 |
| DISMISSED AS INFRUCTUOUS | 98 |
| ALLOWED | 97 |
| DISMISSED FOR DEFAULT | 20 |
Recent judgments
- Iganacy G v. The Secretary — Madras High Court (2025-07-22)
- Saravanan K v. The Secretary — Madras High Court (2025-07-22)
- K.Kousalya v. The Joint Registrar of Co-operative Societies — Madras High Court (2025-07-22)
- Somasundaram S v. The Commissioner (FAC) — Madras High Court (2025-07-22)
- Jeyamani v. The Government of Tamil Nadu — Madras High Court (2025-07-22)
- Rani M v. The Secretary — Madras High Court (2025-07-22)
- R.Sampoornam v. The Joint Registrar of Co-operative Societies — Madras High Court (2025-07-22)
- Thamarai Selvi E v. The State of Tamil Nadu — Madras High Court (2025-07-22)
- P.Narmatha v. The Joint Registrar of Co-operative Societies — Madras High Court (2025-07-22)
- T Lakshmi v. The Director of School Education — Madras High Court (2025-07-22)