VIVEK KUMAR BIRLA,VINOD DIWAKAR

1,842 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

1842

Disposed off/Decided on merits	433
DISMISSED AS INFRUCTUOUS	405
Dismissed on merits	403
Dismiss other than merit(DD/Non Prosec./Abated)	296
Allowed/Partly Allowed on merits	174
DISMISSED AS WITHDRAWN	120
DISMISSED AS NOT PRESSED	8
Reference Disposed off	2

DEEPAK GIRI v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-15)
SANDEEP JATAV v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2023-12-15)
ANUJ v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-15)
ASHISH KUMAR JAISWAL AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-15)
MALA DEVI v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-15)
SMT. ARCHANA DEVI AND ANOTHER v. THE STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-15)
GANESH AGARWAL v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-15)
PRASHANT AND 2 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-15)
KASHMI @ RANCHU @ SHONI AND 4 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-15)
IZHAR AHMAD AND 5 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-15)