VIVEK KUMAR BIRLA,VIKAS BUDHWAR

851 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

851

Dismiss other than merit(DD/Non Prosec./Abated)	343
Disposed off/Decided on merits	332
Dismissed on merits	172
Allowed/Partly Allowed on merits	3
Reference Disposed off	1

RUKHSAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-01-06)
STATE v. DURGA PRASAD AND OTHERS — Allahabad High Court (2022-09-12)
STATE OF U.P. v. RAM AUTAR — Allahabad High Court (2022-09-12)
State of U.P. v. MAHFOOZ ANSARI AND 6 ORS. — Allahabad High Court (2022-09-12)
STATE OF UTTAR PRADESH v. YOGESH AND OTHERS — Allahabad High Court (2022-08-11)
STATE OF U.P. v. PAPPU MISTRI AND 3 ORS. — Allahabad High Court (2022-08-11)
STATE OF U.P. v. PREM AND 3 ORS. — Allahabad High Court (2022-08-11)
FAN SINGH v. STATE OF U.P. and OTHERS — Allahabad High Court (2022-08-10)
MAHESH CHANDRA v. STATE OF U.P. AND OTHERS — Allahabad High Court (2022-08-10)
STATE OF U.P. v. NAVEEN SHARMA AND 3 ORS. — Allahabad High Court (2022-08-10)