LexVIVEK KUMAR BIRLA,SURENDRA SINGH - I
1,831 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 1831 |
Disposal nature
| Disposed off/Decided on merits | 643 |
| Dismissed on merits | 577 |
| DISMISSED AS INFRUCTUOUS | 323 |
| Allowed/Partly Allowed on merits | 143 |
| DISMISSED AS WITHDRAWN | 70 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 68 |
| DISMISSED AS NOT PRESSED | 4 |
| Reference Disposed off | 2 |
Recent judgments
- PRADEEP KUMAR AND 4 OTHERS v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-11-09)
- SONU CHAUHAN AND 4 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-08-21)
- DR.MUNTAZIM @ MUNTAJIM v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-08-21)
- MALAY AGRAWAL AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-08-21)
- USHA SINGH AND 3 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-08-21)
- SAURABH AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-08-21)
- RAMRATAN AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-08-21)
- VISHAL GUPTA v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-08-21)
- SUJEET KUMAR YADAV v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-08-21)
- QAYYUM KHAN v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-08-21)