VIVEK KUMAR BIRLA,SUBHASH VIDYARTHI

62 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Dismissed on merits	51
Dismiss other than merit(DD/Non Prosec./Abated)	9
Allowed/Partly Allowed on merits	2

STATE OF U.P. v. MOHAR PAL and OTHERS — Allahabad High Court (2022-05-27)
STATE OF UTTAR PRADESH v. SHIV NARAYAN SINGH AND ANOTHER — Allahabad High Court (2022-05-27)
PRITHVI SINGH v. STATE OF U.P. and OTHERS — Allahabad High Court (2022-04-21)
State of UP v. Dushyant and another — Allahabad High Court (2022-04-12)
LAKSHMAN SINGH v. STATE OF U.P. AND OTHERS — Allahabad High Court (2022-03-15)
NOKHE LAL v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2022-03-15)
STATE OF U.P. v. PHOOL SINGH and OTHERS — Allahabad High Court (2022-03-15)
State of UP v. KAMAL SINGH AND 2 OTHERS — Allahabad High Court (2022-03-15)
DILIP KUMAR SINGH @ TUNTUN SINGH v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2022-03-11)
STATE OF UP v. SANJAY AND 2 OTHERS — Allahabad High Court (2022-03-11)