LexVIVEK KUMAR BIRLA,SHREE PRAKASH SINGH
854 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 854 |
Disposal nature
| Disposed off/Decided on merits | 404 |
| Dismissed on merits | 244 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 201 |
| Allowed/Partly Allowed on merits | 5 |
Recent judgments
- MAUJI LAL AND OTHERS v. STATE OF U.P. — Allahabad High Court (2022-03-15)
- SMT. NAINSI BILTHARE AND ANOTHER v. THE STATE OF U P AND 3 OTHERS — Allahabad High Court (2021-12-22)
- GYAN DEVI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-12-22)
- TEJA GAUR ALIAS TEJ BALI AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-12-22)
- SHIVAM KUMAR MISHRA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-12-22)
- VYAS JI BIND AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-12-22)
- ALOK AND 10 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2021-12-22)
- UMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-12-22)
- NAVNEET DWIVEDI AND 6 OTHERS v. THE STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2021-12-22)
- SHIV SINGH @ MONU THAKUR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-12-22)