LexVIVEK KUMAR BIRLA,SAURABH SRIVASTAVA
823 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 823 |
Disposal nature
| Disposed off/Decided on merits | 416 |
| Dismissed on merits | 235 |
| DISMISSED AS INFRUCTUOUS | 81 |
| DISMISSED AS WITHDRAWN | 33 |
| Allowed/Partly Allowed on merits | 25 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 21 |
| DISMISSED AS NOT PRESSED | 11 |
| Reference Disposed off | 1 |
Recent judgments
- JAGAT NARAYAN SHARMA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-03-20)
- RAKESH v. State of U.P. AND 5 OTHERS — Allahabad High Court (2023-03-20)
- NADEEM SIDDIQUI ALIAS SHUKLA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-03-20)
- BABURAM v. State of U.P. AND 7 OTHERS — Allahabad High Court (2023-03-20)
- ARMAN FARIDI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-03-20)
- MOHD. TALIV HUSSAIN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-03-20)
- CHANDRA PRAKASH GUPTA AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-03-20)
- VISHVNATH BATHLA v. State of U.P. AND ANOTHER — Allahabad High Court (2023-03-20)
- BARE @ SATISH AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-03-20)
- SMT. CHITRA PATEL AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-03-20)