VIVEK KUMAR BIRLA,SAURABH LAVANIA

146 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

146

Dismiss other than merit(DD/Non Prosec./Abated)	66
Disposed off/Decided on merits	57
Dismissed on merits	22
Allowed/Partly Allowed on merits	1

SMT. AMRAWATI SINGH v. State of U.P. AND 6 OTHERS — Allahabad High Court (2022-04-27)
ABDUL KADIR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-04-01)
SMT. JYOTI SINGH v. INSURANCE OMBUDSMAN L.I.C. AND 2 OTHERS — Allahabad High Court (2022-04-01)
SMT. DUAA KHAN @ DIVYA ANOTHER v. STATE OF U.P THRU SECRETARY HOME LKNW. AND ANOTHER — Allahabad High Court (2022-04-01)
SACHIN KUMAR v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-04-01)
KAMLA SHANKAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-04-01)
BABLU v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-04-01)
RADHEY SHYAM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-04-01)
SANJAY KAPUR v. STATE OF U.P AND OTHERS — Allahabad High Court (2022-04-01)
RAMASHRAY CHAUHAN AND ANOTHER v. State of U.P. AND ANOTHER — Allahabad High Court (2022-04-01)