VIVEK KUMAR BIRLA,RAHUL CHATURVEDI

92 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Dismissed on merits	64
Dismiss other than merit(DD/Non Prosec./Abated)	19
Disposed off/Decided on merits	6
DISMISSED AS WITHDRAWN	2
DISMISSED AS INFRUCTUOUS	1

STATE v. POORAN SINGH AND OTHERS — Allahabad High Court (2022-12-20)
STATE OF U.P. v. LAKSHMI BANIYA and OTHERS — Allahabad High Court (2022-12-20)
STATE OF U.P. v. RAMRAJA ALIAS GAJENDRA — Allahabad High Court (2022-12-20)
BHUPENDER PATEL v. STATE OF U.P. — Allahabad High Court (2022-12-19)
DEVENDRA SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-12-16)
STATE OF U.P. v. MAHENDRA — Allahabad High Court (2022-12-16)
State of UP v. Major Singh S/o Ranjeet Singh and another — Allahabad High Court (2022-12-14)
State of U.P. v. DINESH CHANDRA SHAKYA — Allahabad High Court (2022-12-12)
JAGDISH PAL SINGH v. STATE OF U.P. AND 5 ORS. — Allahabad High Court (2022-12-12)
State of U.P. v. RAKESH PAL AND 4 OTHERS — Allahabad High Court (2022-12-12)