VIVEK KUMAR BIRLA,PIYUSH AGRAWAL

20 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Disposed off/Decided on merits	10
Dismissed on merits	6
Dismiss other than merit(DD/Non Prosec./Abated)	4

KASIM ALI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-05-30)
SHARAFAT ALI v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2022-05-30)
ANJALI AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2022-05-30)
MANOJ KUMAR v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2022-05-30)
M/S M.K.ELECTRICAL WORK AND ANOTHER v. STATE OF U.P. AND 7 OTHERS — Allahabad High Court (2022-05-30)
GAYATRI GOSWAMI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2022-05-30)
SAIYYAD USMAN ALI v. U P SUNNI CENTRAL WAQF BOARD AND 2 OTHERS — Allahabad High Court (2022-05-30)
ASHOK KUMAR TIWARI AND 4 OTHERS v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-05-30)
MAHIPAL SINGH AND ANOTHER v. State of U.P. AND 6 OTHERS — Allahabad High Court (2022-05-30)
RAKESH GANDHI v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2022-05-30)