LexVIVEK KUMAR BIRLA,NAND PRABHA SHUKLA
33 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 33 |
Disposal nature
| Disposed off/Decided on merits | 20 |
| Dismissed on merits | 8 |
| DISMISSED AS INFRUCTUOUS | 2 |
| Allowed/Partly Allowed on merits | 1 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
| DISMISSED AS WITHDRAWN | 1 |
Recent judgments
- ISHU SRIVASTAVA @ RAKSHAK SRIVASTAVA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-03-22)
- HIMANSHU AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-03-22)
- NASIR JAMAL AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-03-22)
- CHANDRAPAL v. State of U.P. AND 7 OTHERS — Allahabad High Court (2023-03-22)
- AKHLAK AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-03-22)
- DHANANJAY @ DIRENDRA AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-03-22)
- GAURAV YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-03-22)
- MOHD. TAHIR AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-03-22)
- MANTI DEVI ALIAS MANTA AND 10 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-03-22)
- NITIN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-03-22)