LexVIVEK KUMAR BIRLA,KSHITIJ SHAILENDRA
544 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 544 |
Disposal nature
| Disposed off/Decided on merits | 171 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 119 |
| Dismissed on merits | 116 |
| Allowed/Partly Allowed on merits | 63 |
| DISMISSED AS INFRUCTUOUS | 56 |
| DISMISSED AS WITHDRAWN | 15 |
| Reference Disposed off | 3 |
| Consigned to Record | 1 |
Recent judgments
- RAJDUTT SINGH v. State of U.P. AND 16 OTHERS — Allahabad High Court (2023-04-27)
- RAJ KUMAR v. State of U.P. AND 9 OTHERS — Allahabad High Court (2023-04-27)
- OM PRAKASH MISHRA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-04-27)
- NARENDRA KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-03-03)
- HASSAN AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-03-03)
- SHRI KANT @ SHRI KANT SINGH AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-03-03)
- PRABHA LAVANIYA AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-03-03)
- MUNNA LAL v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-03-03)
- AMAR SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-03-03)
- ABHISHEK SINGH BAGARI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-03-03)