LexVIVEK KUMAR BIRLA,GAJENDRA KUMAR
44 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 44 |
Disposal nature
| Disposed off/Decided on merits | 21 |
| DISMISSED AS WITHDRAWN | 11 |
| Dismissed on merits | 10 |
| DISMISSED AS NOT PRESSED | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- AJEEM AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-01-06)
- ANIL SHARMA v. THE STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2023-01-06)
- SHABINA v. State of U.P. — Allahabad High Court (2023-01-06)
- SHAHID @ SHAHID HUSAIN KHAN AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-01-06)
- SMT. NEHA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-01-06)
- AYYUB AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-01-06)
- RAVI KUMAR YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-01-06)
- ASHISH SINGH KAPOOR @ SONU @ SANI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-01-06)
- KULDEEP v. State of U.P. — Allahabad High Court (2023-01-06)
- PUSHPRAJ v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-01-06)