VIVEK KUMAR BIRLA

9,909 recorded High Court judgment(s) · 2016–2023

Courts

Allahabad High Court

9909

Disposed off/Decided on merits	5965
Dismissed on merits	1843
Dismiss other than merit(DD/Non Prosec./Abated)	1646
Allowed/Partly Allowed on merits	416
Reference Disposed off	22
(unspecified)	8
Decided in terms of compromise	3
DISMISSED AS INFRUCTUOUS	3

State of U.P. AND OTHERS v. DR. OM PRAKASH SINGH — Allahabad High Court (2023-01-27)
VASEEM SAIFI v. State of U.P. — Allahabad High Court (2023-01-10)
KAILASH SIKARWAR v. State of U.P. — Allahabad High Court (2023-01-10)
DHARMVEER @ AJAYPAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-01-10)
KAMLA CHAUHAN v. State of U.P. — Allahabad High Court (2023-01-10)
MUNNA v. State of U.P. — Allahabad High Court (2023-01-10)
SAURABH v. State of U.P. — Allahabad High Court (2023-01-10)
ABHISHEK SINGH v. State of U.P. — Allahabad High Court (2023-01-10)
SUHEL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-01-10)
JITIN KUMAR ALIAS JEET v. State of U.P. — Allahabad High Court (2023-01-10)