LexVIVEK KUMAR BIRLA,ANISH KUMAR GUPTA
103 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 103 |
Disposal nature
| Disposed off/Decided on merits | 32 |
| Dismissed on merits | 26 |
| DISMISSED AS INFRUCTUOUS | 24 |
| DISMISSED AS WITHDRAWN | 12 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 7 |
| Allowed/Partly Allowed on merits | 1 |
| Reference Disposed off | 1 |
Recent judgments
- SHRI ASHIS SAROJ AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-20)
- HEMANT AGRAWAL AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-20)
- SAZID AND 2 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-20)
- DINESH KUMAR PATEL v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-20)
- BRIJESH YADAV v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2023-11-20)
- KAREENA KUMARI AND ANOTHER v. STATE OF UTTAR PRADESH AND 3 OTHERS — Allahabad High Court (2023-11-20)
- SRIKANT AND 2 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-11-20)
- CHAUDHARY IMRAN ANSARI v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-11-20)
- MUSTAQUE AHMAD v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-11-20)
- RAM NIWAS AND 4 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-11-20)