LexVIVEK CHAUDHARY,SUBHASH VIDYARTHI
22 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 22 |
Disposal nature
| Dismissed on merits/Rejected | 10 |
| Allowed/Partly Allowed on merits/Granted | 5 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 3 |
| Consigned to Record | 3 |
| DISMISSED AS WITHDRAWN | 1 |
Recent judgments
- VIJAI BAHADUR v. STATE OF U.P. — Allahabad High Court (2025-03-05)
- GENDA LAL and ANOTHER v. STATE OF U.P. — Allahabad High Court (2025-03-05)
- BAL GOVIND and ANOTHER v. STATE OF U.P. — Allahabad High Court (2025-03-05)
- SUSHIL KUMAR PANDEY v. State of U.P. THRU. ADDL. CHIEF SECY. SECONDARY EDUCATION LKO. AND 6 OTHERS — Allahabad High Court (2025-01-24)
- MANOHAR LAL v. U.P. PUBLIC SERVICES TRIBUNAL U.P. LKO. AND 5 OTHERS — Allahabad High Court (2025-01-17)
- AMAR NATH SINGH v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME , CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2025-01-17)
- ANSHUMAN SINGH RATHORE v. UNION OF INDIA THRU. SECY. MINISTRY OF EDU. NEW DELHI AND 3 OTHERS — Allahabad High Court (2024-03-22)
- SUDHIR KUMAR v. UNION OF INDIA THRU. SECY. MINISTRY OF POST AND COMMUNICATION DAK BHAWAN , NEW DELHI AND 4 OTHERS — Allahabad High Court (2024-03-13)
- AMAR NATH SINGH v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME CIVIL SECRT. U.P. LKO. AND OTHERS — Allahabad High Court (2024-03-13)
- ASLAM THRU. HIS PHUPHI (BUWA) SABA MANSOORI v. SMT. SHAHIDA AND OTHERS — Allahabad High Court (2024-01-19)