VIVEK CHAUDHARY,SHREE PRAKASH SINGH

24 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Disposed off/Decided on merits	13
Consigned to Record	6
Allowed/Partly Allowed on merits/Granted	2
Dismiss other than merit(DD/Non Prosec./Abated)	2
Dismissed on merits/Rejected	1

VIVEK KUMAR GUPTA v. DISTRICT MAGISTRATE , LUCKNOW AND OTHERS — Allahabad High Court (2023-12-07)
CITY MONTESSORI SCHOOL THR FOUNDER MANAGER JAGDISH GANDIandANR v. STATE OF U.P. THRU SECY.BASIC EDU.CIVIL SECTT.LKO. and ORS. — Allahabad High Court (2023-12-07)
BIBBO YADAV v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. REVENUE, GOVT. U.P. LUCKNOW AND OTHERS — Allahabad High Court (2023-12-07)
M/S S.G. CONSTRUCTIONS THRU. PROP. SAYYADA HASNAIN LKO v. STATE OF U.P. THRU. SECY. INSTITUTIONAL FINANCE GOVT. LKO AND 2 OTHERS — Allahabad High Court (2023-12-07)
SAURABH SINGH v. STATE OF U.P. THRU. ADDL. CHIEF SECY. (ENERGY) CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-12-07)
STATE BANK OF INDIA THRU. CHIEF MANAGER/AUTHORISED OFFICER SHRI. AJAY MISRA v. DISTRICT MAGISTRATE, LUCKNOW AND 6 OTHERS — Allahabad High Court (2023-12-07)
RAJEEV NIGAM v. STATE OF U.P. THRU. PRIN. SECY. AWAS EVAM SHARI NIYOJAN SECRT. LKO. AND OTHERS — Allahabad High Court (2023-12-07)
MUNNI DEVI AND ANOTHER v. STATE OF U.P. THRU. ADDL. CHIEF SECY. REVENUE CIVIL SECTT. U.P. LKO. AND OTHERS — Allahabad High Court (2023-12-07)
SANTRAM v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. CIVIL SECRT. LKO. U.P. AND OTHERS — Allahabad High Court (2023-12-07)
SHOBHIT KUMAR v. STATE OF U.P. THRU. ITS SECY. HOME LKO. AND 2 OTHERS — Allahabad High Court (2023-12-07)