VIVEK CHAUDHARY,SAURABH LAVANIA

42 recorded High Court judgment(s) · 2024–2024

Courts

Allahabad High Court

DISMISSED AS WITHDRAWN	16
Disposed off/Decided on merits	12
Consigned to Record	12
Allowed/Partly Allowed on merits/Granted	2

RAMAVATI ALIAS DULARA SINGH AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. U.P. LUCKNOW AND OTHERS — Allahabad High Court (2024-07-01)
SMT. PYARA @ PYARA AND ANOTHER v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HOME LKO. AND OTHERS — Allahabad High Court (2024-07-01)
MOHAMMAD SALMAN v. STATE OF U.P. THRU. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2024-07-01)
AMAR NATH DUBEY AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO AND OTHERS — Allahabad High Court (2024-07-01)
ARUN KUMAR v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2024-07-01)
ARTI v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND OTHERS — Allahabad High Court (2024-07-01)
ILIYAS v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME AND OTHERS — Allahabad High Court (2024-07-01)
VIKASH SINGH CHAUHAN AND OTHERS v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. HOME LKO. AND OTHERS — Allahabad High Court (2024-07-01)
RAHUL NISHAD v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME U.P. LKO. AND OTHERS — Allahabad High Court (2024-07-01)
ANOKHI LAL TIWARI v. STATE OF U.P. THRU. PRIN. SECY. MINISTRY OF HOME LKO. AND OTHERS — Allahabad High Court (2024-07-01)