VIVEK CHAUDHARY,S. Q. H. RIZVI

74 recorded High Court judgment(s) · 2025–2025

Courts

Allahabad High Court

Disposed off/Decided on merits	37
DISMISSED AS WITHDRAWN	15
Consigned to Record	12
Dismiss other than merit(DD/Non Prosec./Abated)	5
Allowed/Partly Allowed on merits/Granted	3
Dismissed on merits/Rejected	2

AJEET RAJ v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-02-24)
SMT. PRITI DEVI v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO AND OTHERS — Allahabad High Court (2025-02-24)
SAPNA SONI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND OTHERS — Allahabad High Court (2025-02-24)
SMT. SWATI GUPTA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND OTHERS — Allahabad High Court (2025-02-24)
SHIVANG VIKRAM SINGH AND ANOTHER v. STATE OF U.P. THRU. SECY. HOME DEPTT. GOVT. CIVIL SECTT. LKO 3 OTHERS — Allahabad High Court (2025-02-24)
LAKHJEET SINGH @ LAKKHA AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND OTHERS — Allahabad High Court (2025-02-24)
BECHAN YADAV PNO NO 890881990 v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME DEPTT. U.P. LKO. AND OTHERS — Allahabad High Court (2025-02-24)
JAY PRAKASH v. PRIN.JUDGE FAMILY COURT PRATAPGARH AND ORS. — Allahabad High Court (2025-02-24)
MOHD. IMRAN AND ANOTHER v. STATE OF U.P. THRU. SECY. DEPTT. OF HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-02-24)
SHIVAM KUMAR @ NAN v. THE STATE OF U.P. THRU. THE PRIN. SECY. HOME DEPTT. AND 2 OTHERS — Allahabad High Court (2025-02-24)