VIVEK CHAUDHARY,RAM MANOHAR NARAYAN MISHRA

252 recorded High Court judgment(s) · 2023–2025

Courts

Allahabad High Court

252

DISMISSED AS WITHDRAWN	86
Consigned to Record	70
Disposed off/Decided on merits	54
Allowed/Partly Allowed on merits/Granted	16
Dismissed on merits/Rejected	15
Dismiss other than merit(DD/Non Prosec./Abated)	10
Decided by Lok Adalat	1

VINAY v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-05-02)
SUNIL SINGH v. STATE OF U.P. THRU. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-05-02)
GIRDHARI VERMA v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME DEPTT. LKO AND OTHERS — Allahabad High Court (2025-05-02)
SMT. SHAUMYA MAURYA AND ANOTHER v. State of U.P. THRU PRINCIPAL SEC. HOME AND 3 OTHERS — Allahabad High Court (2025-05-02)
DAMMAN @ DAMMAN KHAN AND 4 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND 3 OTHERS — Allahabad High Court (2025-05-02)
ABHINAV DIXIT v. STATE OF U.P. THRU. PRIN. SECY. LKO. AND 3 OTHERS — Allahabad High Court (2025-05-02)
SADDAM HUSAIN v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO AND OTHERS — Allahabad High Court (2025-05-02)
SUNIL KUMAR NISHAD AND ANOTHER v. STATE OF U.P. THRU. SECY. HOME DEPTT. LKO AND 3 OTHERS — Allahabad High Court (2025-05-02)
RIYA @ PRATIKSHA RAI v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-05-02)
RAJ YADAV v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME DEPTT. LKO. AND 3 OTHERS — Allahabad High Court (2025-05-02)