VIVEK CHAUDHARY,OM PRAKASH SHUKLA

5,949 recorded High Court judgment(s) · 2022–2025

Courts

Allahabad High Court

5949

Disposed off/Decided on merits	3567
Consigned to Record	768
Dismiss other than merit(DD/Non Prosec./Abated)	709
DISMISSED AS WITHDRAWN	596
Allowed/Partly Allowed on merits/Granted	161
Dismissed on merits/Rejected	128
Reference Disposed off	13
DISMISSED AS NOT PRESSED	3

NARESH SHANKAR SRIVASTAVA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. COOPERATIVE DEPTT. U.P. LKO. AND OTHERS — Allahabad High Court (2025-07-16)
DY. COMMISIONER OF INCOME TAX , DCIT (BPU) , LKO. AND ANOTHER v. SMT. MEERA PANDEY — Allahabad High Court (2025-07-16)
KHAJANCHI v. PREETE — Allahabad High Court (2025-03-11)
DR. PRABHAT KUMAR SINGH v. DR. SUDHA SINGH — Allahabad High Court (2025-03-07)
SMT. SHIKHA TRIVEDI v. SAURABH SHUKLA — Allahabad High Court (2025-03-07)
RAO RAJEEV SINGH AND OTHERS v. UNION OF INDIA THRU. DIRECTOR OF ENFORCEMENT DEPTT. OF REVENUE MINISTRY OF FINANCE AND OTHERS — Allahabad High Court (2025-01-24)
KULDEEP VASHISHTHA v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HOME AND 3 OTHERS — Allahabad High Court (2025-01-24)
ABDULREHMAN SAJIDALI PATHAN v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. AND OTHERS — Allahabad High Court (2025-01-24)
JAI PRAKASH SHUKLA AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-01-24)
SAIF BABU @ SHAMEEM BEG v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. CIVIL SECTT. LKO AND OTHERS — Allahabad High Court (2025-01-24)