VIVEK CHAUDHARY,MOHD. FAIZ ALAM KHAN

230 recorded High Court judgment(s) · 2024–2024

Courts

Allahabad High Court

230

Disposed off/Decided on merits	167
DISMISSED AS WITHDRAWN	25
Consigned to Record	18
Dismiss other than merit(DD/Non Prosec./Abated)	11
Dismissed on merits/Rejected	6
Allowed/Partly Allowed on merits/Granted	3

JANNATUN NISHA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO AND 3 OTHERS — Allahabad High Court (2024-09-06)
RADHA AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME AND OTHERS — Allahabad High Court (2024-09-06)
SMT. PREMWATI v. STATE OF U.P. THRU. PRIN. SECY. HOME AND OTHERS — Allahabad High Court (2024-09-06)
KAPIL DEV SINGH AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. CIVIL SECTT. LKO AND OTHERS — Allahabad High Court (2024-09-06)
Ravi Kumar and 4 Others v. STATE OF U.P. THRU. PRIN. SECY. HOME , LUCKNOW AND OTHERS — Allahabad High Court (2024-09-06)
RAJESH MAURYA v. STATE OF U.P. THRU. SECY. HOME DEPTT. LKO AND OTHERS — Allahabad High Court (2024-09-06)
KESHAN AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2024-09-06)
SANDHYA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME AND OTHERS — Allahabad High Court (2024-09-06)
SUSHIL VERMA ALIAS SUSHIL KUMAR AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO AND OTHERS — Allahabad High Court (2024-09-06)
MANAS SINGH v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME U.P. CIVIL SECRETT. LUCKNOW AND OTHERS — Allahabad High Court (2024-09-06)