VIVEK CHAUDHARY , . MANOJ JAIN

100 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• STATE v. KAMAL — Delhi High Court (2025-12-24)
• PRAMIT JAIN v. STATE (NCT OF DELHI) & ORS. — Delhi High Court (2025-12-24)
• NAYEEM AHMAD KHAN v. STATE (THROUGH NATIONAL INVESTIGATION AGENCY) — Delhi High Court (2025-12-23)
• ZAHOOR AHMAD SHAH WATALI v. NATIONAL INVESTIGATION AGENCY — Delhi High Court (2025-12-23)
• ALEMLA JAMIR v. NATIONAL INVESTIGATION AGENCY — Delhi High Court (2025-12-23)
• SYED AHMAD SHAKEEL v. NATIONAL INVESTIGATION AGENCY — Delhi High Court (2025-12-23)
• MASASASONG AO v. NATIONAL INVESTIGATION AGENCY — Delhi High Court (2025-12-23)
• SHABIR AHMED SHAH v. NATIONAL INVESTIGATION AGENCY — Delhi High Court (2025-12-23)
• ROUF AHMAD BHAT v. NATIONAL INVESTIGATION AGENCY — Delhi High Court (2025-12-23)
• MASARAT ALAM BHAT v. NATIONAL INVESTIGATION AGENCY — Delhi High Court (2025-12-23)