VIVEK CHAUDHARY,MANISH KUMAR NIGAM

33 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Disposed off/Decided on merits	16
Consigned to Record	11
Dismiss other than merit(DD/Non Prosec./Abated)	3
DISMISSED AS WITHDRAWN	2
Allowed/Partly Allowed on merits/Granted	1

NARENDRA KUMAR MISHRA v. STATE OF U.P. THRU. ITS SECY. DEPTT. OF REVENUE, CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-08-28)
MUKESH KUMAR AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. REVENUE CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-08-28)
X AS RAPE VICTAM IN CASE CRIME NO 251/2021 v. STATE OF U.P. THRU. PRIN. SECY. WOMEN WELFARE DEPTT. CIVIL SECTT. LKO. AND 5 OTHERS — Allahabad High Court (2023-08-28)
MOHAMMAD ISRAIL v. UNION OF INDIA THRU. SECY. MINISTRY OF EXTERNAL AFFAIRS GOVT. OF INDIA, NEW DELHI AND ANOTHER — Allahabad High Court (2023-08-28)
RAM BHAWAN PANDEY v. STATE OF U.P. THRU. PRIN. SECY. RURAL DEVELOPMENT LKO. AND 3 OTHERS — Allahabad High Court (2023-08-28)
SURESH CHANDRA BOXA v. STATE OF U.P.THRU COLLECTOR LAKHIMPUR KHERI AND ORS. — Allahabad High Court (2023-08-28)
SURY NARAYAN TIWARI v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF MEDICAL AND HEALTH CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-08-28)
M/S SHANKER ENGINEERING WORKS THRU PROP. D.C.GARG and ANR. v. STATE OF U.P. THRU SECY. AVAS VIBHAG and 3 ORS. — Allahabad High Court (2023-08-28)
MUZEEB KHAN v. STATE OF U.P. THRU. SECY. TRANSPORT U.P. CIVIL SECRT. LKO. AND ANOTHER — Allahabad High Court (2023-08-28)
RAMESHWAR PRASAD AND ANOTHER v. PRESCRIBED AUTHORITY SUB DIVISIONAL MAGISTRATE SADAR PRATAPGARH AND 2 OTHERS — Allahabad High Court (2023-08-28)