VIVEK CHAUDHARY,MANISH KUMAR

4,495 recorded High Court judgment(s) · 2023–2025

Courts

Allahabad High Court

4495

Disposed off/Decided on merits	2075
Consigned to Record	1281
Dismiss other than merit(DD/Non Prosec./Abated)	746
Allowed/Partly Allowed on merits/Granted	197
Dismissed on merits/Rejected	95
DISMISSED AS WITHDRAWN	66
DISMISSED AS INFRUCTUOUS	34
DISMISSED AS NOT PRESSED	1

PREM NARAYAN @ PREM NARAYAN MISHRA AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-07-16)
RUBA v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-07-16)
SHRI MATI AND OTHERS v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HOME LKO. AND OTHERS — Allahabad High Court (2025-07-16)
AKIL ALIAS AKIL AHMAD v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. U.P. LKO. AND OTHERS — Allahabad High Court (2025-07-16)
MOKIM @ MUKKAM @ MOIN AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO AND OTHERS — Allahabad High Court (2025-07-16)
SHANTI v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND OTHERS — Allahabad High Court (2025-07-16)
HARSHIT KUMAR RAI THRU. COUSIN BROTHER SAURABH RAI v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-07-16)
SMT. SHANYA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND OTHERS — Allahabad High Court (2025-07-16)
VIJAY KUMAR MISHRA v. STATE OF U.P. THRU. SECY. HOME DEPTT. LKO. AND 4 OTHERS — Allahabad High Court (2025-07-15)
RAM KRIPAL TIWARI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND OTHERS — Allahabad High Court (2025-07-15)