VIVEK CHAUDHARY,JASPREET SINGH

68 recorded High Court judgment(s) · 2024–2025

Courts

Allahabad High Court

Disposed off/Decided on merits	36
Consigned to Record	24
DISMISSED AS WITHDRAWN	5
Dismissed on merits/Rejected	2
Allowed/Partly Allowed on merits/Granted	1

ADITYA NARAYAN DWIVEDI v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-04-29)
PRIYA JAISWAL @ SANJANA JAISWAL v. STATE OF U.P. THRU. ADDL. CHIEF SECY./ PRIN. SECY. DEPTT. OF HOME LKO. AND 6 OTHERS — Allahabad High Court (2025-04-29)
AJAY KUMAR SINGH @ AJAY SINGH v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-04-29)
SAGAR SINGH v. State of U.P. THRU ITS ADDL. CHIEF SEC. AND 3 OTHERS — Allahabad High Court (2025-04-29)
RUCHI SRIVASTAVA v. STATE OF U.P. THRU. SECY. HOME DEPTT. LKO. AND 4 OTHERS — Allahabad High Court (2025-04-29)
BIPIN KUMAR v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND 5 OTHERS — Allahabad High Court (2025-04-29)
ANUSHREE MISHRA v. DIRECTOR OF ENFORCEMENT PRAVARTAN BHAWAN NEW DELHI AND 2 OTHERS — Allahabad High Court (2025-04-29)
ISLAM AHMAD v. STATE OF U.P. THRU. SECY. DEPTT. OF HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-04-29)
RAMA PATI VERMA v. STATE OF U.P. THRU. PRIN SECY. HOME DEPTT. LKO. AND 3 OTHERS — Allahabad High Court (2025-04-29)
SMT.AVANTIKA TIWARI AND ANOTHER v. STATE OF U.P. THRU. ADDITIONAL CHIEF SECY. OF HOME LKO. AND 7 OTHERS — Allahabad High Court (2025-04-29)