VIVEK CHAUDHARY

8,986 recorded High Court judgment(s) · 2018–2024

Courts

Allahabad High Court

8986

Disposed off/Decided on merits	5438
Dismiss other than merit(DD/Non Prosec./Abated)	1631
Allowed/Partly Allowed on merits/Granted	646
Consigned to Record	556
Allowed/Partly Allowed on merits	395
Dismissed on merits	187
Dismissed on merits/Rejected	90
(unspecified)	25

ARJUN v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LUCKNOW — Allahabad High Court (2024-11-28)
SANDEEP YADAV SECOND BAIL v. STATE OF U.P. — Allahabad High Court (2024-11-28)
SAMAR BAHADUR @ TILKU v. STATE OF U.P. THRU. SECY. HOME LKO. — Allahabad High Court (2024-07-12)
GULZAR v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. — Allahabad High Court (2024-04-10)
Musheer v. STATE OF U.P. THRU SECY. HOME LUCKNOW — Allahabad High Court (2024-04-05)
PAWAN KUMAR SINGH SECOND BAIL APPL. v. STATE OF U.P. — Allahabad High Court (2024-02-29)
STATE OF U.P. THRU. PRIN. SECY. DEPTT. FOOD AND CIVIL SUPPLIES GOVT. U.P. LKO. AND 5 OTHERS v. RAM DHANI MAURYA — Allahabad High Court (2024-02-16)
AWADHESH PRATAP SINGH v. STATE OF U.P. THRU. SECY. EDU. MADHYAMIK CIVIL SECTT. U.P. LKO. AND 5 OTHERS — Allahabad High Court (2024-01-05)
SMT. MANJU DEVI (IN WRIA 1857 OF 2019) v. State of U.P. THRU. PRIN. SECY. BAL VIKAS EVAM PUSHTAHAR,LKO. AND OTHERS — Allahabad High Court (2023-12-18)
PARVEEN AZAD AND ANOTHER v. INCOME TAX APPELLATE TRIBUNAL,BENCH-B,INCOME TAX OFFICE,ALLAHABAD AND 4 OTHERS — Allahabad High Court (2023-12-18)