VIVEK CHAUDHARY,BRIJ RAJ SINGH

1,256 recorded High Court judgment(s) · 2024–2025

Courts

Allahabad High Court

1256

Disposed off/Decided on merits	506
DISMISSED AS WITHDRAWN	417
Consigned to Record	175
Dismissed on merits/Rejected	51
Allowed/Partly Allowed on merits/Granted	49
Dismiss other than merit(DD/Non Prosec./Abated)	41
DISMISSED AS NOT PRESSED	17

ABID ALI QURAISHI v. COMMISSIONER OF POLICE LKO. POLICE COMMISSIONERATE LKO. AND OTHERS — Allahabad High Court (2025-05-30)
HARSH v. STATE OF U.P. THRU. SECY. HOME DEPTT. LKO. AND 4 OTHERS — Allahabad High Court (2025-05-30)
ANKIT PANDEY v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-05-30)
RAM SAHAI GUPTA v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO AND 3 OTHERS — Allahabad High Court (2025-05-30)
KAILASH PRAKASH v. DIRECTOR OF ENFORCEMENT DEPTT. OF REVENUE MINISTRY OF FINANCE NEW DELHI AND OTHERS — Allahabad High Court (2025-05-30)
SMT. RANI v. STATE OF U.P. THRU. SECY. HOME DEPTT. LKO. AND OTHERS — Allahabad High Court (2025-05-30)
LAXMIKANT BAJPAI v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-05-30)
SUDHA GAUTAM AND ORS. v. STATE OF U.P. THRU ADDL. SECY. DEPTT. OF HOME LUCKNOW AND ORS. — Allahabad High Court (2025-05-30)
PRIYANSHU MISHRA @ GOLU MISHRA v. STATE OF U.P. THRU. SECY. HOME DEPTT. LKO. AND 3 OTHERS — Allahabad High Court (2025-05-30)
MADHURI VERMA v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. HOME LKO. AND OTHERS — Allahabad High Court (2025-05-30)