VIVEK CHAUDHARY,AJAI KUMAR SRIVASTAVA-I

31 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• SMT. SUNEETA v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND 4 OTHERS — Allahabad High Court (2025-03-10)
• SATISH KUMAR @ SATISH SHUKLA v. STATE OF U.P. THRU. SECY. DEPTT. HOME U.P. LKO. AND 3 OTHERS — Allahabad High Court (2025-03-10)
• DEV TIWARI @ DEVENDRA KUMAR TIWARI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 4 OTHERS — Allahabad High Court (2025-03-10)
• KIRAN DEVI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-03-10)
• SMT. SABBU AND ANOTHER v. STATE OF U.P. THRU. SECY. DEPTT. OF HOME U.P. LKO. AND 2 OTHERS — Allahabad High Court (2025-03-10)
• MUKESH KUMAR MISHRA THRU. HIS FATHER MAHESHWARI DUTT MISHRA v. STATE OF U.P. THRU. PRIN. SECY. HOME GOVT. OF U.P. CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2025-03-10)
• JANG BAHADUR SINGH v. STATE OF U.P. THRU. PRIN. SECY. HOME U.P. LKO. AND 11 OTHERS — Allahabad High Court (2025-03-10)
• ABHISHEK PATEL @ ABHISHEK VERMA THRU. HIS REAL BROTHER AKASH PATEL (IN FIR NIKHIL) v. STATE OF U.P. THRU. SECY. HOME DEPTT. LKO AND OTHERS — Allahabad High Court (2025-03-10)
• ADITYA GIRI @ ADITYA PRASAD AND ANOTHER v. STATE OF U.P. THRU. SECY. DEPTT. OF HOME LKO. AND OTHERS — Allahabad High Court (2025-03-10)
• RAJESH BAHADUR SINGH v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND 3 OTHERS — Allahabad High Court (2025-03-10)