VIVEK AGARWAL,PANKAJ NAQVI

719 recorded High Court judgment(s) · 2020–2021

Courts

Allahabad High Court

719

Dismissed on merits	495
Disposed off/Decided on merits	170
Allowed/Partly Allowed on merits	41
Dismiss other than merit(DD/Non Prosec./Abated)	13

STATE OF U.P. v. SHISH PAL ALIAS BADDAN AND ANOTHER — Allahabad High Court (2021-01-29)
JEESHAN @ JAANU AND ANOTHER v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2021-01-29)
SHAUKEEN AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-12-18)
ANJU DEVI v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2020-12-18)
REKHA KUMARI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-12-18)
YOGESH v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-12-18)
JUNAID AND 4 OTHERS v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-12-18)
RAJESH PATHAK v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-12-18)
OVAISH KHAN AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-12-18)
RAHUL KESHARWANI AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-12-18)