VIVEK AGARWAL,PANKAJ MITHAL

111 recorded High Court judgment(s) · 2019–2019

Courts

Allahabad High Court

111

Disposed off/Decided on merits	71
Dismissed on merits	31
Dismiss other than merit(DD/Non Prosec./Abated)	6
Allowed/Partly Allowed on merits	3

RAHUL TYAGI v. State of U.P. AND 8 OTHERS — Allahabad High Court (2019-11-07)
DINESH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-11-07)
M/S A.M.REALITY v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-11-07)
MONISHA SINGH v. U.P. PUBLIC SERVICE COMMISSION, 10 KASTURBA GANDHI MARG AND ANOTHER — Allahabad High Court (2019-11-07)
GOLE SINGH v. UTTAR PRADESH POWER CORPORATION AND 3 OTHERS — Allahabad High Court (2019-11-07)
ANUJ RAKESH SHARMA @ RAJENDRA KUMAR SHARMA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-11-07)
SHAHANA v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2019-11-07)
ANUBHAV TYAGI AND 3 OTHERS v. U.P. PUBLIC SERVICE COMMISSION, 10 KASTURBA GANDHI MARGAND ANOTHER — Allahabad High Court (2019-11-07)
MANOJ KUMAR VISHVKARMA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-11-07)
PARTHA CHAKRABARTY v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-11-07)