VIVEK AGARWAL,MUNISHWAR NATH BHANDARI

34 recorded High Court judgment(s) · 2021–2021

Courts

Allahabad High Court

Dismissed on merits	26
Dismiss other than merit(DD/Non Prosec./Abated)	3
Allowed/Partly Allowed on merits	3
Disposed off/Decided on merits	2

LAXMI NARAIN GUPTA v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2021-09-24)
ASHWANI KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-09-24)
FAROOQ JALIL SIDDQUE v. State of U.P. AND ANOTHER — Allahabad High Court (2021-09-24)
PRACHI TRIPATHI AND 9 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-09-24)
UMESH KUMAR v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2021-09-24)
AJAY KUMAR MISHRA v. UNION OF INDIA AND 5 OTHERS — Allahabad High Court (2021-09-24)
JUBAIDA KHATOON v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-09-24)
PERFECT MISSION SANSTHAN v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2021-09-24)
ATUL KUMAR SHARMA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-09-23)
C/M KHUSHI JEEVAN JYOTI SATSANG SEWA SAMITI v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2021-09-23)