LexVIVEK AGARWAL
4,693 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 4693 |
Disposal nature
| Dismissed on merits | 2509 |
| Disposed off/Decided on merits | 1360 |
| Allowed/Partly Allowed on merits | 359 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 274 |
| Decided by Lok Adalat | 179 |
| (unspecified) | 10 |
| Transf/Returned for presentation to other court | 1 |
| Decided in terms of compromise | 1 |
Recent judgments
- VIVEK MUDGIL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-10-08)
- ARUN KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-10-08)
- DR.BRAHMCHARI SHAMBHU NATH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-10-08)
- MUNNI DEVI AND 2 OTHERS v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2021-10-08)
- CHANDRIKA PRASAD TIWARI v. State of U.P. THROUGH PRINCIPAL SECRETARY (HOME AFFAIRS) AND ANOTHER — Allahabad High Court (2021-10-08)
- JHANGRU RAM v. STATE OF U.P. THROUGH SECRETARY UTTAR PRADESH NAGAR VIKASAND 3 OTHERS — Allahabad High Court (2021-10-08)
- DEEPANSHU SHARMA v. State of U.P. THROUGH ADDITIONAL CHIEF SECRETARY (SECONDARY EDUCATION) AND 3 OTHERS — Allahabad High Court (2021-10-08)
- H.GHRIDESH PATEL v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-10-08)
- NARENDRA MISHRA v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2021-10-08)
- SATENDRA GIRI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-10-08)