VIRINDER AGGARWAL

1,377 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• KRISHNA RANI v. MANGAT RAM — Punjab & Haryana High Court (2026-05-29)
• DAVINDER SINGH v. NARINDER SINGH AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• SHIV KUMAR v. USHA RANI — Punjab & Haryana High Court (2026-05-29)
• LUXMI v. ANIL KUMAR AND ORS — Punjab & Haryana High Court (2026-05-29)
• KEWAL KRISHAN AGGARWAL v. PRABHJOT SINGH — Punjab & Haryana High Court (2026-05-29)
• RAKESH KUMAR v. SHRIKANT SHARMA THROUGH LRS AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• KOTAK MAHINDRA BANK LIMITED v. RAMPHAL AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• POOJA DEVI v. KUMAON SABHA KUMAON NAGAR NAYA GAON — Punjab & Haryana High Court (2026-05-29)
• DHARAMBIR SINGH v. ASHOK AND ORS. — Punjab & Haryana High Court (2026-05-29)
• HARPAL SINGH v. BACHAN SINGH — Punjab & Haryana High Court (2026-05-29)