VIRESHKUMAR B. MAYANI

343 recorded High Court judgment(s) · 2018–2020

Courts

Gujarat High Court

343

27-WITHDRAWN @ ADM.STAGE	164
59-RULE ISSUED & RULE DISCHARGED/DISMISSED@FH	55
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	46
38-RULE ABSOLUTE/ALLOWED @ FH	27
40-WITHDRAWN @ FH	9
(unspecified)	7
44-PARTLY ALLOWED @ FH	7
35-ANY OTHER MODE @ ADM.STAGE	5

JAYDEEPBHAI PARESHBHAI KUBAVAT v. STATE OF GUJARAT — Gujarat High Court (2020-05-08)
DHAWAL MAHENDRAKUMAR PARMAR(DARJI) v. STATE OF GUJARAT — Gujarat High Court (2020-05-08)
CHAUDHARY HIMALAY @ HIMANSHU KARSHANBHAI DHEMARBHAI v. STATE OF GUJARAT — Gujarat High Court (2020-05-08)
RAJESHBHAI DILIPBHAI BARIYA v. STATE OF GUJARAT — Gujarat High Court (2020-05-08)
MAMATABEN W/O VINODBHAI NATVARLAL NAYAK v. STATE OF GUJARAT — Gujarat High Court (2020-05-08)
SAIYED ABDUL ALI HAIDERALI v. STATE OF GUJARAT — Gujarat High Court (2020-05-08)
JATINKUMAR HARISHKUMAR DARJI v. STATE OF GUJARAT — Gujarat High Court (2020-05-07)
RANJITSINGH MANUBHA GOHIL v. STATE OF GUJARAT — Gujarat High Court (2020-05-07)
SHAHIDA KHATOON W/O. ISRAEL JEEBACH MANSURI v. STATE OF GUJARAT — Gujarat High Court (2020-05-07)
SHERSING @ SHERU SHIVRAJSING GIL v. STATE OF GUJARAT — Gujarat High Court (2020-05-07)