VIRENDRASINGH GYANSINGH BISHT

1,193 recorded High Court judgment(s) · 2019–2022

Courts

Bombay High Court

1193

Disposed Off	424
Allowed	403
(unspecified)	143
Allowed To be withdrawn	135
Rejected	41
Dismissed as Withdrawn	22
Disposed off as Withdrawn	6
Dissmiss For Default/Non-Prosecution	4

NAGESH LAXMAN GOVANDAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-04-28)
SUPRIYA SUDHIR PALAV v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2022-04-28)
ROYAL SUNDARAM ALLIANCE ISNURANCE COMPANY LTD. THROUGH MR. MANISH S. WAGHMARE MANAGER LEGALE v. MRS. VINAYA UNDAYBABU SHAH AND ORS. — Bombay High Court (2022-03-07)
ROYAL SUNDARAM ALLIANCE ISNURANCE COMPANY LTD. THROUGH MR. MANISH S. WAGHMARE MANAGER LEGALE v. MRS. VINAYA UNDAYBABU SHAH AND ORS. — Bombay High Court (2022-03-07)
SUNIL KAILAS KAMBLE v. SHRIKATNT ANAND ADAM — Bombay High Court (2022-02-26)
SMT. SUNANDA GOPAL AVHAD v. BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD. AND ORS. — Bombay High Court (2022-02-26)
EXECUTIVE ENGINEER, SMALL IRRIGATION DEPARTMENT, DIVISION v. VISHNU S/O GOVIND GAWADE (DECEASED THR. LRS. 1.1 SHOBHA VISHNU GAWADE AND ORS. — Bombay High Court (2022-02-26)
THE EXECUTIVE ENGINEER, KOLHAPUR v. PARSHURAM DATTU PARADHI AND ORS. — Bombay High Court (2022-02-26)
THE MANAGING DIRECTOR HALLMARK ELEVATORS PVT. LTD. AND ANR. v. MR. RAJAN RAMCHANDRA MAHADIK AND ANR. — Bombay High Court (2022-02-26)
SHRI SHAMRAO BHAUSO RANDIVE v. 1. SHRI PANDIT BHUSO RNDIVE AND ORS — Bombay High Court (2022-02-26)