VIRENDRASINGH GYANSINGH BISHT

53 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• MAH. SURAKSHA RAKSHAK KAMGAR SANGH v. SECURITY GUARDS BOARD FOR GR. MUMBAI AND THANE DIST. AND ORS. — Bombay High Court (2022-05-06)
• NITIN BABANRAO YADAV v. THE MAHARASHTRA STATE CO-OPERATIVE MARKETING FEDERATION LTD., MUMBAI — Bombay High Court (2022-05-06)
• VILAS RAGHUNATH BHAILUME v. THE STATE OF MAHARASHTRA THR THE SECREATARY — Bombay High Court (2022-05-06)
• MAHENDRA UTTAMRAO HARPALKAR v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2022-05-06)
• ZORU DARAYUS BHATHENA v. OMKAR MAHADEO SUPEKAR AND 13 ORS — Bombay High Court (2022-05-06)
• PRASHANT KAUSHIK v. STAFF SELECTION COMMISSION (WR) AND ANR — Bombay High Court (2022-05-05)
• RAJENDRA KISAN LANDGE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2022-05-05)
• AMIT KRISHANLAL NAGPAL v. ICICI BANK LTD. AND ANR — Bombay High Court (2022-05-05)
• J. N. MEENA v. UNION OF INDIA AND ANR — Bombay High Court (2022-05-05)
• NAYNA RAJARAM VALKUNDE v. THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY AND ORS. — Bombay High Court (2022-05-04)