VIRENDRA SINGH, . S.CHANDRASHEKHAR

682 recorded High Court judgment(s) · 2016–2016

Courts

Jharkhand High Court

682

Dismissed	342
Disposed Off	208
Withdrawn	62
Allowed	50
Dissmiss For Default/Non-Prosecution	14
Infractous	3
Converted	1
Abated	1

MORA BOBONGA And ANR v. STATE OF BIHAR — Jharkhand High Court (2016-10-06)
STATE OF JHARKHAND v. SANJU SARDA SANJAY KR.SHARDA — Jharkhand High Court (2016-10-05)
JARNAIL SINGH v. STATE OF JHARKHAND And ORS — Jharkhand High Court (2016-10-05)
THE PRINCIPAL JHARKHAND GOVT MINI TOOL ROOM And TRAINING CENTRE v. NITISH KUMAR AND ORS — Jharkhand High Court (2016-10-04)
BABY KUMARI v. THE STATE OF JHARKHAND THROUGH THE SECRETARY DEPTT OF SOCIAL WELFARE WOMEN And CHILD DEVELOPMENT A — Jharkhand High Court (2016-10-04)
MS JOYSRI ENTERPRISES THROUGH ITS ONE OF THE PARTNERS NAMELY JOLLY TALUKDAR ALIAS JOLLY MAJUMDAR v. THE STATE OF JHARKHAND THROUGH THE SECRETARY CUM MINES COMMISSIONER DEPT OF MINES And GEOLOGY And — Jharkhand High Court (2016-10-03)
NIRMALA SINHA ALIAS NIRMALA DEVI v. STATE OF JHAKRHAND AND ORS — Jharkhand High Court (2016-10-03)
MS RAM BRIKSH SINGH THROUGH ITS PARTNER BIRENDRA KUMAR v. THE STATE OF JHARKHND THR THE PRINCIPAL SECRETARY RURAL WORKS DEPARTMENT AND ORS — Jharkhand High Court (2016-10-03)
GOPI RAM v. THE CHIEF GENERAL MANAGER CENTRAL COALFIELDS LIMITED AND ORS — Jharkhand High Court (2016-09-20)
KAFIL AHMED v. THE STATE OF JHARKHAND THROUGH THE SECRETARY HUMAN RESOURCES DEVELOPMENT DEPTT AND ORS — Jharkhand High Court (2016-09-20)