VIRENDRA SINGH, . D. N. PATEL

92 recorded High Court judgment(s) · 2014–2015

Courts

Jharkhand High Court

Dismissed	40
Disposed Off	20
Withdrawn	16
Allowed	8
Dissmiss For Default/Non-Prosecution	7
Partly Allowed	1

JHARKHAND PUBLIC SERVICE COMMISSION AND ANR v. MOSRAT ZIYA AND ORS — Jharkhand High Court (2015-02-21)
MANOJ SOREN And ORS v. STATE OF JHARKHAND — Jharkhand High Court (2014-12-17)
SAMIR TUDU v. CHAIRMAN CANARA BANK AND ORS — Jharkhand High Court (2014-12-17)
AMRENDRA KUMAR v. RANCHI REGIONAL DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN AND ORS — Jharkhand High Court (2014-12-17)
UZRA KHATOON v. THE STATE OF JHARKHAND AND ORS — Jharkhand High Court (2014-12-17)
DEVASHISH SINHA v. RANCHI REGIONAL DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN AND ORS — Jharkhand High Court (2014-12-17)
MD SHAFIQUE AND ORS v. THE STATE OF JHARKHAND THRUGH THE SECRETARY HUMAN RESOURCES DEVELOPMENT DEPARTMENT AND ORS — Jharkhand High Court (2014-12-17)
SHAKUNTALA DEVI v. THE STATE OF JHARKHAND AND ORS — Jharkhand High Court (2014-12-17)
RAZI AHMAD v. STEEL AUTHORITY OF INDIA BOKARO STEEL PLANT THROUGH ITS MANAGING DIRECTOR AND ORS — Jharkhand High Court (2014-12-17)
ZARINA BEGAM AND ORS v. GULAM JILANI AND ORS — Jharkhand High Court (2014-12-17)