LexVIRENDRA SINGH
120 recorded High Court judgment(s) · 2014–2016
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 120 |
Disposal nature
| Allowed | 37 |
| Dismissed | 27 |
| Bail | 18 |
| Rejected | 17 |
| Disposed Off | 12 |
| Dissmiss For Default/Non-Prosecution | 5 |
| Withdrawn | 2 |
| Appeal Is Allowed | 1 |
Recent judgments
- SANJAY KUMAR ALIAS SANJAY KUMAR BHUIYA ALIAS BANDI v. THE STATE OF JHARKHAND — Jharkhand High Court (2016-08-26)
- SUNIL KUMAR MAHTO AND ORS v. THE STATE OF JHARKHAND AND ORS — Jharkhand High Court (2016-08-26)
- RUPA KUMARI v. THE STATE OF JHARKHAND AND ANR — Jharkhand High Court (2016-08-26)
- SHOBHA RANI AND ORS v. THE STATE OF JHARKHAND AND ORS — Jharkhand High Court (2016-08-26)
- RAKESH KUMAR v. THE STATE OF JHARKHAND AND ANR — Jharkhand High Court (2016-08-26)
- ABDUL SATTAR v. MD YUSUF AND ORS — Jharkhand High Court (2016-08-26)
- KARAN GOPE AND ORS v. THE STATE OF JHAKRHAND AND ORS — Jharkhand High Court (2016-08-26)
- ANIL KUMAR v. MS BHARAT COKING COAL LIMITED — Jharkhand High Court (2016-08-20)
- PURNIMA DEVI ALIAS PURNIMA DUTTA AND ORS v. GOPAL SEN AND ORS — Jharkhand High Court (2016-08-20)
- Md Zakirwa Alias Zakir Banka v. The State Of Jharkhand — Jharkhand High Court (2016-05-20)