VIRENDRA KUMAR SRIVASTAVA,SUDHIR AGARWAL

51 recorded High Court judgment(s) · 2019–2019

Courts

Allahabad High Court

Dismissed on merits	25
Dismiss other than merit(DD/Non Prosec./Abated)	19
Allowed/Partly Allowed on merits	7

MEERAJUDDIN v. THE MANAGING DIRECTOR U.P. STATE HANDLOOM CORPORATION and ORS. — Allahabad High Court (2019-11-15)
SMT. USHA RANI GUPTA AND 4 OTHERS v. STATE OF U P THROUGH THE CHIEF SECRETARY AND 5 OTHERS — Allahabad High Court (2019-11-04)
LOV MANDESHWARI SARAN SINGH v. State of U.P. AND 29 OTHERS — Allahabad High Court (2019-10-31)
M/S AMRIT BAZAR PATRIKA PVT. LTD. ALLAHABAD v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-10-31)
SANDHYA SINGH v. State of U.P. AND 29 OTHERS — Allahabad High Court (2019-10-31)
ANARKALI AND 8 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-10-31)
PRAKATI RAI AND 6 OTHERS v. State of U.P. AND 20 OTHERS — Allahabad High Court (2019-10-31)
INDIAN PRESS PVT. LIMITED THROUGH MANAGER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-10-31)
MANDALESHWARI SARAN SINGH v. State of U.P. AND 29 OTHERS — Allahabad High Court (2019-10-31)
RAVI SAHKARI AVAS SAMITI LTD. v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-10-31)