VIRENDRA KUMAR SRIVASTAVA,NAHEED ARA MOONIS
612 recorded High Court judgment(s) · 2019–2019
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| Allahabad High Court | 612 |
Disposal nature
| Disposed off/Decided on merits | 395 |
| Dismissed on merits | 172 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 40 |
| (unspecified) | 4 |
| Reference Disposed off | 1 |
Recent judgments
- NARENDRA SINGH @ PAPPU and ANOTHER v. STATE OF U.P. — Allahabad High Court (2019-05-24)
- RAMAPATI @ RAM PATI SINGH v. STATE OF U.P. — Allahabad High Court (2019-05-24)
- SURESH SINGH v. STATE OF U.P. — Allahabad High Court (2019-04-04)
- DEENA NATH YADAV v. STATE OF U.P. — Allahabad High Court (2019-04-04)
- MITHUN AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-03-30)
- RAMVIR v. STATE OF U.P. — Allahabad High Court (2019-03-29)
- BANO BEGUM AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-03-28)
- ABDUL RAHMAN and ANOTHER v. STATE OF U.P. — Allahabad High Court (2019-03-28)
- HAJI FIDA HUSSAIN v. STATE — Allahabad High Court (2019-03-28)
- MASTER JIYAUDDIN v. STATE OF U.P. — Allahabad High Court (2019-03-28)
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