VIRENDRA KUMAR SRIVASTAVA,MANOJ MISRA

561 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

561

Disposed off/Decided on merits	279
Dismissed on merits	237
Dismiss other than merit(DD/Non Prosec./Abated)	37
Allowed/Partly Allowed on merits	7
Reference Disposed off	1

VIKAS PAL AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-11)
SHAKUNTLA SHARMA v. State of U.P. AND 7 OTHERS — Allahabad High Court (2019-12-11)
MOHD WAZID ALI v. State of U.P. AND 03 OTHERS — Allahabad High Court (2019-12-11)
BABITA GUPTA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-11)
VINIT @ JONI JAIN AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-12-11)
SAURABH SINGH(HUSBAND) AND 3 OTHERS v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2019-12-11)
RANI DEVI v. State of U.P. AND 6 OTHERS — Allahabad High Court (2019-12-11)
AJEET PATHAK v. State of U.P. AND 5 OTHERS — Allahabad High Court (2019-12-11)
TEJPAL AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-12-11)
RAJNI GAUTAM v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-12-11)