VIRENDRA KUMAR SRIVASTAVA
884 recorded High Court judgment(s) · 2018–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 884 |
Disposal nature
| Allowed/Partly Allowed on merits | 467 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 167 |
| Disposed off/Decided on merits | 150 |
| Dismissed on merits | 100 |
Recent judgments
- PRASHANT v. State of U.P. — Allahabad High Court (2020-11-20)
- SALMAN v. State of U.P. — Allahabad High Court (2020-11-20)
- BALRAM SINGH YADAV v. State of U.P. — Allahabad High Court (2020-11-20)
- SUMIT @ YADAV @ HASNA v. State of U.P. — Allahabad High Court (2020-11-20)
- ASHU @ CHOTU v. State of U.P. — Allahabad High Court (2020-11-20)
- SAMEER KHAN v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-01-03)
- KUSUM DEVI AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2020-01-03)
- HARIKESH YADAV v. State of U.P. AND ANOTHER — Allahabad High Court (2020-01-03)
- SHAMSHAD @ CHHOTA v. State of U.P. — Allahabad High Court (2020-01-03)
- NANHEY SINGH v. State of U.P. — Allahabad High Court (2020-01-03)
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