LexVIRENDRA KUMAR MATHUR
56 recorded High Court judgment(s) · 2017–2024
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 56 |
Disposal nature
| ALLOWED | 22 |
| DISMISSED | 18 |
| PREMPTORY | 8 |
| DISPOSED OF | 7 |
| PARTLY ALLOWED | 1 |
Recent judgments
- AMAR CHAND AND ORS v. MANDEEP SINGH AND ANR — Rajasthan High Court (2024-07-18)
- MADAN v. STATE OF RAJASTHAN — Rajasthan High Court (2018-10-12)
- HIMMAT SINGH JUNEJA v. STATE — Rajasthan High Court (2018-10-11)
- JAVED SHAH v. STATE OF RAJASTHAN — Rajasthan High Court (2018-10-09)
- MANVENDRA SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2018-08-20)
- LUN SINGH v. STATE — Rajasthan High Court (2018-08-20)
- RAJNARAYAN v. STATE OF RAJASTHAN — Rajasthan High Court (2018-08-10)
- DEEP SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2018-08-10)
- RANJEET v. STATE OF RAJASTHAN — Rajasthan High Court (2018-08-10)
- DR. MAHENDRA PARMAR v. STATE — Rajasthan High Court (2018-08-10)