VIRENDER SINGH

50 recorded High Court judgment(s) · 2006–2016

Courts

Disposal nature

Recent judgments

• ANJU BATEJA v. SANDEEP KUMAR AND ORS — Punjab & Haryana High Court (2016-09-08)
• SUNIL KUMAR v. ST.HARYANA — Punjab & Haryana High Court (2016-02-25)
• KRISHNA DEVI v. HY STATE — Punjab & Haryana High Court (2015-12-10)
• KRISHAN v. ST F HRY — Punjab & Haryana High Court (2015-11-03)
• HARDIAL SINGH AND OTHER v. PRITAM KAUR AND OTHERS — Punjab & Haryana High Court (2015-07-23)
• STATE OF HRY. ETC. v. JAI SINGH ETC. — Punjab & Haryana High Court (2015-05-25)
• STATE OF HRY. v. LACHHMAN ETC. — Punjab & Haryana High Court (2015-05-25)
• GUPTA FINANCE CO. AND ORS. v. HAZURA SINGH — Punjab & Haryana High Court (2015-03-03)
• TILAK RAJ SHARMA v. RAMESHWARI AND ORS. — Punjab & Haryana High Court (2014-08-28)
• PERMA NAND v. RAJINDER AND ORS. — Punjab & Haryana High Court (2014-08-20)