VIPUL M. PANCHOLI, . SANDEEP N. BHATT

133 recorded High Court judgment(s) · 2022–2022

Courts

Gujarat High Court

133

38-RULE ABSOLUTE/ALLOWED @ FH	55
27-WITHDRAWN @ ADM.STAGE	25
26-DISMISSED @ ADM.STAGE	21
53-ALLOWED / GRANTED @ ADM.STAGE	19
39-RULE DISCHARGED/DISMISSED @ FH	4
44-PARTLY ALLOWED @ FH	3
42-RULE DISCHARGED @ FH	2
28-REJECTED @ ADM.STAGE	2

DIVYESHKUMAR BHUPENDRABHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2022-08-18)
MAHIMABEN RAMESHBHAI GOSWAMI v. STATE OF GUJARAT — Gujarat High Court (2022-08-18)
BABUBHAI BACHUBHAI GOHEL v. STATE OF GUJARAT — Gujarat High Court (2022-08-17)
RAMJANGANI PALANI THRO GANIAMAD PALANI v. STATE OF GUJARAT — Gujarat High Court (2022-08-17)
MUKESH RAJABHAI JINJALA v. STATE OF GUJARAT — Gujarat High Court (2022-08-10)
NOORMOHMMAD @ TINU @ KALIYO IBRAHIM SHAIKH v. STATE OF GUJARAT — Gujarat High Court (2022-08-10)
GULABNABI JUMABHAI GANCHI (MUSALMAN) v. STATE OF GUJARAT — Gujarat High Court (2022-08-08)
BHIKHABHAI NAIYABHAI RABARI v. STATE OF GUJARAT — Gujarat High Court (2022-08-08)
DASHRATHBHAI RUPABHAI PUROHIT v. STATE OF GUJARAT — Gujarat High Court (2022-08-08)
UTPAL JAGDISHBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2022-08-05)