VIPUL M. PANCHOLI, . RAJENDRA M. SAREEN

69 recorded High Court judgment(s) · 2022–2022

Courts

Gujarat High Court

27-WITHDRAWN @ ADM.STAGE	20
56-DISPOSED AT ADMISSION STAGE	16
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	15
26-DISMISSED @ ADM.STAGE	6
53-ALLOWED / GRANTED @ ADM.STAGE	3
47-DISPOSAL IN ANY OTHER MODE FH	2
38-RULE ABSOLUTE/ALLOWED @ FH	2
39-RULE DISCHARGED/DISMISSED @ FH	2

BUDDHVILAS RAJARAM VISHWAKARMA v. STATE OF GUJARAT — Gujarat High Court (2022-06-24)
HINAKAUSAR MOHAMMED FAROOQ W/O MAHTAB ALI MOHAMD ISLAM v. STATE OF GUJARAT — Gujarat High Court (2022-06-24)
SHAILESHBHAI KALUBHAI CHUNARA v. STATE OF GUJARAT — Gujarat High Court (2022-06-22)
ANKITBHAI MULJIBHAI CHAUDHARY v. STATE OF GUJARAT — Gujarat High Court (2022-06-22)
HASHMUKH TEJABHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2022-06-22)
DHIRUBHAI SHAMJIBHAI MANGUKIYA v. STATE OF GUJARAT — Gujarat High Court (2022-06-22)
VANITA DHIRAJ MUNOT v. STATE OF GUJARAT — Gujarat High Court (2022-06-22)
PINTOO SOMABHAI BARIYA v. STATE OF GUJARAT — Gujarat High Court (2022-06-22)
THAKOR VIMUBEN MANUBHAI KARSHANBHAI v. JATINBHAI RAMCHANDERBHAI THAKOR — Gujarat High Court (2022-06-22)
ASHISHBHAI CHANDRAKANTBHAI SOLANKI v. PANKAJ KUMAR, CHIEF SECRETARY — Gujarat High Court (2022-06-22)