VIPUL M. PANCHOLI,MITESH AMIN(PUBLIC PROSECUTOR)

29 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• vakhatji rabhaji CHAUHAN v. PRATIKKUMAR DINESHBHAI PATEL — Gujarat High Court (2022-03-12)
• BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED v. RAVINDRA KHURE SINCE DIED HIS LH BROUGHT ON RECORD VIJENDRAKUMAR KHURE — Gujarat High Court (2022-03-12)
• IFFCO TOKIO GENERAL INSURANCE CO. LTD. v. RAMPARIKSHAN UTTAMBHAI KAMAT — Gujarat High Court (2022-03-12)
• NEW INDIA ASSURANCE CO. LTD. v. LEGAL HEIRS OF DECD. BHARATBHAI NAGINBHAI DABHI- NAGINBHAI RAMANBHAI DABHI — Gujarat High Court (2022-03-12)
• MANUBHAI S/O RAVJIBHAI SHANKARBHAI PATEL v. VIRENDRA S/O RAVJIBHAI FULABHAI PATEL — Gujarat High Court (2022-03-12)
• NEW INDIA ASSURANCE CO LTD v. KHIMJIBHAI VALLABHAI CHAVDA — Gujarat High Court (2022-03-12)
• NATIONAL INSURANCE COMPANY LTD. v. SALIMBHAI MUSABHAI THEBHA — Gujarat High Court (2022-03-12)
• ICICI LOMBARD GENERAL INSURANCE CO. LTD v. JAYABEN KHIMDASBHAI SADHU — Gujarat High Court (2022-03-12)
• UMESHBHAI ALIAS UMIYASHANKAR KALYANBHAI PANDYA v. SARVANKUMAR TANUK MAHANTO — Gujarat High Court (2022-03-12)
• ICICI LOMBARD GENERAL INSURANCE COMPANY LTD v. JITENDRA SHANKARBHAI VANVI — Gujarat High Court (2022-03-12)